Gujarat Legislative Assembly Proceedings (Protection of Publication) Act, 1961
An Act to protect the publication of reports of proceedings of the Gujarat Legislative Assembly.
- Act number
- Act 9 of 1962
- Year
- 1962
- Enacted on
- 28-02-1962
- In force from
- 28 February 1962
- Jurisdiction
- Gujarat State Act
- Subjects
- Media And Broadcasting, Constitutional Law
Read the full text of Gujarat Legislative Assembly Proceedings (Protection of Publication) Act, 1961 section by section on LawLens.
Official source: India Code