Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances Act, 1960
An Act to provide for the salaries and allowances of the Speaker and the Deputy Speaker of the Gujarat Legislative Assembly and certain other matters
- Act number
- Act 3 of 1960
- Year
- 1960
- Enacted on
- 22-09-1960
- In force from
- 22 September 1960
- Jurisdiction
- Gujarat State Act
- Subjects
- Constitutional Law
Read the full text of Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances Act, 1960 section by section on LawLens.
Official source: India Code