Gujarat Live-stock Improvement Act, 1980

For Statement of Objects and Reasons, See Gujarat Government Gazette, Extra Ordinary, Part V, dated the 24th September, 1980, page 318. This Act was assented to by the Governor on the 17th October, 1980. An Act to provide for the improvement of live-stock in the State of Gujarat in the manner herein provided. It is hereby enacted in the Thirty-first Year of the Republic of India as follows:

Act number

Act 25 of 1980

Year

1980

Enacted on

22-10-1980

In force from

22 October 1980

Jurisdiction

Gujarat State Act

Subjects

Agriculture

Read the full text of Gujarat Live-stock Improvement Act, 1980 section by section on LawLens.

Official source: India Code