Gujarat Lokayukta Aayog Act

The Gujarat Lokayukta Aayog Act,2014

Act number
Act 20 of 2014
Year
2014
Enacted on
12-09-2011
In force from
25 September 2014
Jurisdiction
Gujarat State Act
Subjects
Money Laundering And Anti Corruption

Read the full text of Gujarat Lokayukta Aayog Act section by section on LawLens.

Official source: India Code