Gujarat Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958

For Statement of Objects and Reasons, see Bombay Government Gazette, 1958, Part V,p.387. An Act to control and tax lotteries and to tax prize competitions in the State of Bombay. Whereas it is expedient to control lotteries and to levy a tax on lotteries and prize competitions in the State of Bombay; It is hereby enacted in the Ninth Year of the Republic of India as follows:-

Act number

Act 82 of 1958

Year

1958

Enacted on

08-10-1958

In force from

8 October 1958

Jurisdiction

Gujarat State Act

Subjects

Taxation, Criminal Law

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Official source: India Code