Gujarat Minor Forest Produce Trade Nationalisation Act, 1979

For Statement of Objects and Reasons see Gujarat Government Gazette, Extraordinary, Part V, dated the 17th January, 1979, pages 37 to 39. This Act was assented to by the President on the 2nd March, 1979. An Act to provide for the nationalisation of trade in certain minor forest produce in the State of Gujarat. It is hereby enacted in the Twenty-ninth year of the Republic of India as follows:-

Act number

Act 7 of 1979

Year

1979

Enacted on

03-03-1979

In force from

3 March 1979

Jurisdiction

Gujarat State Act

Subjects

Environment Forests And Wildlife

Read the full text of Gujarat Minor Forest Produce Trade Nationalisation Act, 1979 section by section on LawLens.

Official source: India Code