Gujarat Motor Vehicles (Requisitioning and Control) Act, 1987

For Statement of Objects and Reasons, see Gujarat Government Gazette, Extraordinary, Part V, Dated the 30th January, 1987, pp. 6-8 to 6-9. This Act was assented to by the President on the 9th March, 1987. An Act to provide for the requisitioning and control of motor vehicles in certain emergent circumstances. It is hereby enacted in the Thirty-eighth year of the Republic of India as follows:-

Act number

Act 10 of 1987

Year

1987

Enacted on

10-03-1987

In force from

10 March 1987

Jurisdiction

Gujarat State Act

Subjects

Transport And Motor Vehicles

Read the full text of Gujarat Motor Vehicles (Requisitioning and Control) Act, 1987 section by section on LawLens.

Official source: India Code