Gujarat Municipal Finance Board Act, 1979
- Act number
- Act 12 of 1979
- Year
- 1979
- Enacted on
- 02-04-1979
- In force from
- 9 March 1999
- Jurisdiction
- Gujarat State Act
- Subjects
- Public Finance
Read the full text of Gujarat Municipal Finance Board Act, 1979 section by section on LawLens.
Official source: India Code