Gujarat Ownership Flats Act, 1973

Act number

Act 13 of 1973

Year

1973

Enacted on

28-06-1973

In force from

28 June 1973

Jurisdiction

Gujarat State Act

Subjects

Housing And Urban Development, Land And Property

Read the full text of Gujarat Ownership Flats Act, 1973 section by section on LawLens.

Official source: India Code