Gujarat Payment of Unemployment Allowance to Workmen In Factories Act, 1981

Act number
Act 20 of 1981
Year
1981
Enacted on
28-05-1981
In force from
28 May 1981
Jurisdiction
Gujarat State Act
Subjects
Labour And Employment

Read the full text of Gujarat Payment of Unemployment Allowance to Workmen In Factories Act, 1981 section by section on LawLens.

Official source: India Code