Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

Act number
Act 3 of 2008
Year
2008
Enacted on
07-03-2008
In force from
12 March 2007
Jurisdiction
Gujarat State Act
Subjects
Education

Read the full text of Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 section by section on LawLens.

Official source: India Code