Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1991
- Act number
- Act 12 of 1991
- Year
- 1991
- Enacted on
- 04-04-1991
- In force from
- 4 April 1991
- Jurisdiction
- Gujarat State Act
- Subjects
- Land And Property
Read the full text of Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1991 section by section on LawLens.
Official source: India Code