Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986
- Act number
- Act 23 of 1986
- Year
- 1986
- Enacted on
- 11-09-1986
- In force from
- 11 September 1986
- Jurisdiction
- Gujarat State Act
- Subjects
- Elections
Read the full text of Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986 section by section on LawLens.
Official source: India Code