Gujarat Registration of Marriages Act, 2006
- Act number
- Act 16 of 2006
- Year
- 2006
- Enacted on
- 31-03-2006
- In force from
- 1 January 2006
- Jurisdiction
- Gujarat State Act
- Subjects
- Family And Personal Law
Read the full text of Gujarat Registration of Marriages Act, 2006 section by section on LawLens.
Official source: India Code