Gujarat Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Act, 2018
- Act number
- Act 19 of 2018
- Year
- 2018
- Enacted on
- 16-10-2018
- In force from
- 16 October 2018
- Jurisdiction
- Gujarat State Act
- Subjects
- Social Welfare, Administrative Law
Read the full text of Gujarat Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Act, 2018 section by section on LawLens.
Official source: India Code