Gujarat Self financed Schools (Regulation of Fees) Act, 2017
- Act number
- Act 20 of 2017
- Year
- 2017
- Enacted on
- 12-04-2017
- In force from
- 12 April 2017
- Jurisdiction
- Gujarat State Act
- Subjects
- Education
Read the full text of Gujarat Self financed Schools (Regulation of Fees) Act, 2017 section by section on LawLens.
Official source: India Code