Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019
to provide for regulation of conditions of employment and other conditions of service of workers employed in shops and other establishments and for matters connected therewith or incidental thereto.
- Act number
- Act 4 of 2019
- Year
- 2019
- Enacted on
- 07-03-2019
- In force from
- 7 March 2019
- Jurisdiction
- Gujarat State Act
- Subjects
- Labour And Employment
Read the full text of Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019 section by section on LawLens.
Official source: India Code