Gujarat State Disaster Management Act, 2003
- Act number
- Act 20 of 2003
- Year
- 2003
- Enacted on
- 05-04-2003
- In force from
- 5 April 2003
- Jurisdiction
- Gujarat State Act
- Subjects
- Disaster Management
Read the full text of Gujarat State Disaster Management Act, 2003 section by section on LawLens.
Official source: India Code