Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958
- Act number
- Act 99 of 1958
- Year
- 1958
- Enacted on
- 26-12-1958
- In force from
- 26 December 1958
- Jurisdiction
- Gujarat State Act
- Subjects
- Agriculture, Land And Property
Read the full text of Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958 section by section on LawLens.
Official source: India Code