Gujarat Tribal Development Corporation Act, 1972

For Statement of Objects and Reasons, see Gujarat Government Extraordinary Gazette, Part V, dated April 3, 1972, page 41. This Act was assented to by the Governor on the 1st May, 1972 An act to provide for the establishment of a Tribal Development Corporation in the State of Gujarat It is hereby enacted in the Twenty-third Year of the Republic of India as follows:-

Act number

Act 5 of 1972

Year

1972

Enacted on

01-05-1972

In force from

1 May 1972

Jurisdiction

Gujarat State Act

Subjects

Tribal And Minority Affairs

Read the full text of Gujarat Tribal Development Corporation Act, 1972 section by section on LawLens.

Official source: India Code