Gujarat Warehouses Act, 2006
1. Fibres. - (1)Cotton (ginned and unginned).(2)Raw Jute. 2. Food-stuffs including edible oils. 3. Oil-seeds. 4. Tobacco. 5. Gul. 6. Vegetable oils. 7. Cattle-fodder including oil-cakes and other concentrates. 8. Seeds. 9. Manures. 10. Fertilizers. 11. Agricultural implements.
- Act number
- Act 15 of 2006
- Year
- 2006
- Enacted on
- 31-03-2006
- In force from
- 31 March 2006
- Jurisdiction
- Gujarat State Act
- Subjects
- Agriculture
Read the full text of Gujarat Warehouses Act, 2006 section by section on LawLens.
Official source: India Code