Gujarat Water Supply and Sewerage Board Act, 1979

Act number

Act 18 of 1979

Year

1979

Enacted on

06-06-1979

In force from

6 June 1979

Jurisdiction

Gujarat State Act

Subjects

Housing And Urban Development

Read the full text of Gujarat Water Supply and Sewerage Board Act, 1979 section by section on LawLens.

Official source: India Code