Gujarat Water Users' Participatory Irrigation Management Act, 2007

Act number
Act 18 of 2007
Year
2007
Enacted on
16-05-2007
In force from
16 May 2007
Jurisdiction
Gujarat State Act
Subjects
Agriculture, Cooperatives And Societies

Read the full text of Gujarat Water Users' Participatory Irrigation Management Act, 2007 section by section on LawLens.

Official source: India Code