Sardar Sarovar Narmada Nigam Limited (Conferment of Power to Redeem Bonds) Act, 2008

Act number
Act 12 of 2008
Year
2008
Enacted on
29-03-2008
In force from
29 March 2008
Jurisdiction
Gujarat State Act
Subjects
Companies And Corporate Law

Read the full text of Sardar Sarovar Narmada Nigam Limited (Conferment of Power to Redeem Bonds) Act, 2008 section by section on LawLens.

Official source: India Code