Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951

For Statement of Objects and Reasons, see Saurashtra Government Gazette, 1951, Part I-A, pages 372-373. An Act to provide for heavier punishment for felling of trees and for certain other matters Whereas it is expedient to provide for heavier punishment for the unauthorised felling of trees and for certain other matters; It is hereby enacted as follows :-

Act number

Act 17 of 1951

Year

1951

Enacted on

13-07-1951

In force from

13 July 1951

Jurisdiction

Gujarat State Act

Subjects

Environment Forests And Wildlife

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Official source: India Code