Shree Somnath Sanskrit University Act, 2005

This Act was assented to by the Governor on the 1st April, 2005, For Statement of Objects and Reasons see Gujarat Government Gazette, Extraordinary, Part V, dated the 11th March, 2005, pages 36 to 39. An Act to provide for the establishment and incorporation of a teaching and affiliating University in the State of Gujarat to be known as the Shri Somnath Sanskrit University for the purpose of prosecution of scientific based research and comprehensive study in and for the teaching of the Sanskrit and its literature; and to bring into light and to interpret practically the imbedded universal values, knowledge wisdom, vision presented therein in the context of the needs of the people and of the modern scientific and technological advancement. It is hereby enacted in the Fifty-sixth Year of the Republic of India as follows:-

Act number

Act 25 of 2005

Year

2005

Enacted on

01-04-2005

In force from

1 April 2005

Jurisdiction

Gujarat State Act

Subjects

Education

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Official source: India Code