East Punjab Control of Bricks Supplies Act,1949
The East Punjab Control of Bricks Supplies Act,1949
- Act number
- Act 1 of 1949
- Year
- 1949
- Enacted on
- 25-03-1949
- In force from
- 25 March 1949
- Jurisdiction
- Haryana State Act
- Subjects
- Housing And Urban Development
Read the full text of East Punjab Control of Bricks Supplies Act,1949 section by section on LawLens.
Official source: India Code