Gurugram Metropolitan Development Authority Act, 2017
The Gurugram Metropolitan Development Authority Act, 2017
- Act number
- Act 34 of 2017
- Year
- 2017
- Enacted on
- 05-12-2017
- In force from
- 5 December 2017
- Jurisdiction
- Haryana State Act
- Subjects
- Housing And Urban Development
Read the full text of Gurugram Metropolitan Development Authority Act, 2017 section by section on LawLens.
Official source: India Code