Haryana Aadhaar (Targeted Delivery of Financial and Other Subsidies. Benefits and Services) Act. 2017
Haryana Aadhaar (Targeted Delivery of Financial and Other Subsidies. Benefits and Services) Act. 2017
- Act number
- Act 6 of 2017
- Year
- 2017
- Enacted on
- 29-03-2017
- In force from
- 29-03-2017
- Jurisdiction
- Haryana State Act
- Subjects
- Social Welfare
Read the full text of Haryana Aadhaar (Targeted Delivery of Financial and Other Subsidies. Benefits and Services) Act. 2017 section by section on LawLens.
Official source: India Code