Haryana Agricultural Credit Operations and Miscellaneous Provision(Banks) Act, 1973 (34 of 1973)
The Haryana Agricultural Credit Operations and Miscellaneous Provision(Banks) Act, 1973 (34 of 1973)
- Act number
- Act 34 of 1973
- Year
- 1973
- Enacted on
- 16-08-1973
- In force from
- 11 August 1973
- Jurisdiction
- Haryana State Act
- Subjects
- Agriculture, Banking And Finance, Cooperatives And Societies
Read the full text of Haryana Agricultural Credit Operations and Miscellaneous Provision(Banks) Act, 1973 (34 of 1973) section by section on LawLens.
Official source: India Code