Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions) Act,2016

The Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions) Act,2016

Act number

Act 15 of 2016

Year

2016

Enacted on

12-05-2016

In force from

12 May 2016

Jurisdiction

Haryana State Act

Subjects

Social Welfare, Public Service, Education

Read the full text of Haryana Backward Classes (Reservation in Services and Admission in Educational Institutions) Act,2016 section by section on LawLens.

Official source: India Code