Haryana Consolidation of Project Land (Special Provisions) Act, 2017
Haryana Government Law and Legislative Department No. Leg. 31/2017. - The following Act of the Legislature of the State of Haryana received the assent of the Governor of Haryana on the 10th November, 2017 and is hereby published for general information:- An Act to make special provisions to consolidate left out pockets of land for setting up a project and for the matters connected therewith or incidental thereto. Be it enacted by the Legislature of the State of Haryana in the Sixty-seventh Year of the Republic of India as follows:-
- Act number
- Act 28 of 2017
- Year
- 2017
- Enacted on
- 17-11-2017
- In force from
- 17 November 2017
- Jurisdiction
- Haryana State Act
- Subjects
- Land And Property
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Official source: India Code