Haryana Government Electrical Undertakings (Dues Recovery) Act,1970
The Haryana Government Electrical Undertakings (Dues Recovery) Act,1970 (29 of 1970)
- Act number
- Act 29 of 1970
- Year
- 1970
- Enacted on
- 27-10-1970
- In force from
- 1 January 1970
- Jurisdiction
- Haryana State Act
- Subjects
- Energy And Electricity
Read the full text of Haryana Government Electrical Undertakings (Dues Recovery) Act,1970 section by section on LawLens.
Official source: India Code