Haryana Panchayati Raj Act, 1994 ( 11 of 1994)

The Haryana Panchayati Raj Act, 1994 ( 11 of 1994)

Act number
Act 11 of 1994
Year
1994
Enacted on
21-04-1994
In force from
22 April 1994
Jurisdiction
Haryana State Act
Subjects
Administrative Law, Elections

Read the full text of Haryana Panchayati Raj Act, 1994 ( 11 of 1994) section by section on LawLens.

Official source: India Code