Haryana State commission For Scheduled Castes Act,2018
The Haryana State commission For Scheduled Castes Act,2018
- Act number
- Act 34 of 2018
- Year
- 2018
- Enacted on
- 30-11-2018
- In force from
- 30 November 2018
- Jurisdiction
- Haryana State Act
- Subjects
- Social Welfare
Read the full text of Haryana State commission For Scheduled Castes Act,2018 section by section on LawLens.
Official source: India Code