PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK ACT, 2008
An Act to establish and incorporate a University of Health Sciences at Rohtak for the purposes of teaching and affiliating and ensuring proper and systematic instruction, training and research in modern systems of medicine and Indian systems of medicine and administration of Pandit Bhagwat Dayal Sharma Post Graduate Institute of Medical Sciences, Rohtak and for matters connected therewith or incidental thereto. Be it enacted by the Legislature of the State of Haryana in the Fifty-ninth Year of the Republic of India as follows:-
- Act number
- Act 26 of 2008
- Year
- 2008
- Enacted on
- 18-08-2008
- In force from
- 18 August 2008
- Jurisdiction
- Haryana State Act
- Subjects
- Education
Read the full text of PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK ACT, 2008 section by section on LawLens.
Official source: India Code