Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963

Act number
Act 41 of 1963
Year
1963
Enacted on
30-11-1963
In force from
22 November 1963
Jurisdiction
Haryana State Act
Subjects
Housing And Urban Development

Read the full text of Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 section by section on LawLens.

Official source: India Code