Baba Baidyanath Dham - Basukinath Shrine Area Development Authority Act, 2015
- Act number
- Act 6 of 2016
- Year
- 2016
- Enacted on
- 08-02-2016
- In force from
- 1 January 2016
- Jurisdiction
- Jharkhand State Act
- Subjects
- Housing And Urban Development
Read the full text of Baba Baidyanath Dham - Basukinath Shrine Area Development Authority Act, 2015 section by section on LawLens.
Official source: India Code