BENGAL, AGRA AND ASSAM CIVIL COURTS (JHARKHAND AMMENDMENT) ACT, 2018
- Act number
- Act 9 of 2019
- Year
- 2019
- Enacted on
- 11-06-2019
- In force from
- 11 March 1887
- Jurisdiction
- Jharkhand State Act
- Subjects
- Judiciary And Legal Profession
Read the full text of BENGAL, AGRA AND ASSAM CIVIL COURTS (JHARKHAND AMMENDMENT) ACT, 2018 section by section on LawLens.
Official source: India Code