Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005

An Act to Prohibit the Slaughter of Cow and its Progeny in Jharkhand. Be it enacted by the Jharkhand Legislature in the fifty sixth year of Republic of India as follows:-

Act number

Act 11 of 2005

Year

2005

Enacted on

22-11-2005

In force from

7 December 2005

Jurisdiction

Jharkhand State Act

Subjects

Animal Welfare, Criminal Law

Read the full text of Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005 section by section on LawLens.

Official source: India Code