Jharkhand Freedom of Religion Act, 2017

A Act to provide for prohibition of conversion from one religion to another by the use of force or allurement or by fraudulent means and for matters incidental thereto. Be it enacted by the Jharkhand Legislature in the Sixty Eight year of the Republic of India as follows:

Act number

Act 17 of 2017

Year

2017

Enacted on

11-09-2017

In force from

11 September 2017

Jurisdiction

Jharkhand State Act

Subjects

Human Rights

Read the full text of Jharkhand Freedom of Religion Act, 2017 section by section on LawLens.

Official source: India Code