Jharkhand Private Money Lending (Prohibition) Act,2016
- Act number
- Act 2 of 2017
- Year
- 2017
- Enacted on
- 03-01-2017
- In force from
- 1 January 2017
- Jurisdiction
- Jharkhand State Act
- Subjects
- Contracts And Commercial Law, Criminal Law
Read the full text of Jharkhand Private Money Lending (Prohibition) Act,2016 section by section on LawLens.
Official source: India Code