Jharkhand Taxation on Luxuries in Hotels Act, 2011
Be it enacted by the Legislature of the State of Jharkhand, In the Sixty Two year of the Republic of India as follows:-
- Act number
- Act 21 of 2011
- Year
- 2011
- Enacted on
- 30-09-2011
- In force from
- 30 September 2011
- Jurisdiction
- Jharkhand State Act
- Subjects
- Taxation
Read the full text of Jharkhand Taxation on Luxuries in Hotels Act, 2011 section by section on LawLens.
Official source: India Code