NETAJI SUBHAS UNIVERSITY ACT, 2018
An Act to provide for the establishment and incorporation of the Netaji Subhas University in the State of Jharkhand, and to confer the status of a Private University thereon and for matters connected therewith and incidental thereto; Whereas it is expedient to provide for the establishment and incorporation of the Netaji Subhas University at Pokhari, East Singhbhum, Jamshedpur, Jharkhand promoted by Sitwanto Devi Mahila Kalyan Sansthan, Suraj Path, Baridih, East Singbhum, Pokhari, Jamshedpur and registered under Patna Society Registration Act, 21, 1860 (Registration No. 209/1996-97 dated 11.12.1996) and to confer the status of a Private University thereon and for the matters connected therewith and incidental thereto; It is hereby enacted in the Sixty-Nineth year of the Republic of India, by the Legislature of Jharkhand, as follows:
- Act number
- Act 11 of 2018
- Year
- 2018
- Enacted on
- 19-09-2018
- In force from
- 19 September 2018
- Jurisdiction
- Jharkhand State Act
- Subjects
- Education
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Official source: India Code