Ranchi District Aboriginal Raiyats Agricultural Lands Restoration Act,1947

Act number
Act 11 of 1948
Year
1948
Enacted on
23-01-1948
In force from
30 December 1947
Jurisdiction
Jharkhand State Act
Subjects
Tribal And Minority Affairs, Land And Property

Read the full text of Ranchi District Aboriginal Raiyats Agricultural Lands Restoration Act,1947 section by section on LawLens.

Official source: India Code