Ranchi District Tana Bhagat Raiyats Agricultural Lands Restoration Act, 1947

[Substituted by Act 18 of 1951.] [The words 'by the Indian National Congress' repealed by Act 18 of 1951.] [Substituted by Act 18 of 1951 for '1921'.]

Act number

Act 1 of 1948

Year

1948

Enacted on

23-01-1948

In force from

30 December 1947

Jurisdiction

Jharkhand State Act

Subjects

Land And Property, Tribal And Minority Affairs

Read the full text of Ranchi District Tana Bhagat Raiyats Agricultural Lands Restoration Act, 1947 section by section on LawLens.

Official source: India Code