State Commission for the Scheduled Castes Act, 2018

An Act to provide for constitution of State Commission for the Scheduled Castes to provide for matters connected there with or incidental thereto; Whereas, it is expedient to constitute a Commission for the Scheduled Castes and to provide for matters connected therewith or incidental thereto; Be it enacted by the Jharkhand State Legislature in the sixty eighth year of the Republic of India as follows: Chapter-I Preliminary

Act number

Act 19 of 2018

Year

2018

Enacted on

29-10-2018

In force from

29 October 2018

Jurisdiction

Jharkhand State Act

Subjects

Social Welfare

Read the full text of State Commission for the Scheduled Castes Act, 2018 section by section on LawLens.

Official source: India Code