ADICHUNCHANAGIRI UNIVERSITY ACT, 2012

An Act to establish and incorporate in the State of Karnataka a University of unitary nature in Private Sector to promote and undertake the advancement of University Education in Engineering and Technology, Health Sciences, Agricultural Sciences and Technology, Management and Technology, Natural Sciences, Humanities and Social Sciences and allied sectors and for the matters connected therewith or incidental thereto.

Act number
Act 18 of 2013
Year
2013
Enacted on
05-02-2013
In force from
08-02-2013
Jurisdiction
Karnataka State Act
Subjects
Education

Read the full text of ADICHUNCHANAGIRI UNIVERSITY ACT, 2012 section by section on LawLens.

Official source: India Code