ALLIANCE UNIVERSITY ACT, 2010
An Act to establish and incorporate in the State of Karnataka a University of Global Standards in the private sector that would be comparable to any in the world in so far as education, research and community service activities are concerned.
- Act number
- Act 34 of 2010
- Year
- 2010
- Enacted on
- 22-07-2010
- In force from
- 28-07-2010
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of ALLIANCE UNIVERSITY ACT, 2010 section by section on LawLens.
Official source: India Code