ARKA UNIVERSITY ACT, 2012
An Act to establish and incorporate in the State of Karnataka a University of unitary nature in Private Sector to promote and undertake the advancement of University Education in Arts, Science, Commerce, Law, Engineering, Urban Design, Management, Hospitality, Music, Linguistics and allied sectors and for the matters connected therewith or incidental thereto.
- Act number
- Act 44 of 2013
- Year
- 2013
- Enacted on
- 13-03-2013
- In force from
- 25-03-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of ARKA UNIVERSITY ACT, 2012 section by section on LawLens.
Official source: India Code